Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4)(e) in The Investigation of High Quality Counterfeit Indian Currency Offences Rules, 2013

(e)whether there is prima facie indication that the high quality counterfeit Indian currency has been produced in a foreign country;