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[Section 19]
[Entire Act]
State of Haryana - Subsection
Section 19(4) in The Punjab Agricultural Produce Markets (General) Rules, 1962
| Category of licence | Per annum | Per quarter of the year or part thereof |
| Rs. | Rs. | |
| Weighman, measurer or surveyor | 20 | 5 |
| Broker | 50 | 15 |
| Godown-keeper | 100 | 25 |