Section 10(2)(c) in The Citizenship Act, 1955

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Union of India - Subsection

Section 10(2)(c) in The Citizenship Act, 1955

(c)that citizen has, during any war in which India may be engaged unlawfully traded or communicated with an enemy or been engaged, in or associated with, any business that was to his knowledge carried on in such manner as to assist an enemy in that war; or

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Union of India - Subsection

Section 10(2)(c) in The Citizenship Act, 1955