Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Karnataka - Subsection Section 6(vii) in Karnataka State Road Safety Authority Act, 2017 (vii)to form self-help groups under the leadership of Karnataka State Road safety Authority (KSRSA) for the rescue operation in the place of accident;
