Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 159] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(c) in The Delhi Rent Control Act, 1958 (c)[ to any premises, whether residential or not, whose monthly rent exceeds three thousand and five hundred rupees; or [Inserted by Act 37 of 1988, sec. 2 (w.e.f. 1-12-1988).]
