Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Karnataka - Subsection Section 12(2) in The Karnataka Regulation of Stone Crushers Act, 2011 (2)The Chairman and the member secretary of the Committee shall operate the Victim Relief Fund in accordance with the rules made under this Act.
