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[Cites 0, Cited by 0] [Section 146] [Entire Act]

Union of India - Subsection

Section 146(146) in The Railway Protection Force Rules, 1987

146.1All members of the Force, irrespective of their ranks, shall submit themselves tohe requirement of the following code of behaviour, both on and off duty. It shall beincumbent upon all members of the Force to respect the code of behaviour and of anattitude of complete discipline and maintain to it. Any breach of these provisions on the part of any member of the Force shall constitute misconduct and shall bepunishable under the Railway Servants(Discipline and Appeal) Rules, 1968 as appliedto superior officers or, as the case may be, under section 9 or section 17.