Section 57 in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018
57. Designation of certifying authorities.
(1)The Government shall designate persons, having requisite qualifications and experience, as certifying authorities, who shall be competent to issue the certificate of disability.(2)The Government shall also notify the jurisdiction within which and the terms and conditions subject to which, the certifying authority shall perform its certification functions.
