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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(b) in Bihar Employees Insurance Courts Rules, 1952

(b)comply with such requisitions as may be made by the High Court or the Government of Bihar for submission of service records, returns and statements, in such forms and in such manner, as the authority making the requisition directs.