Section 23(4)(a) in The Orissa Electricity Reform Act, 1995

[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(4)(a) in The Orissa Electricity Reform Act, 1995

(a)the transfer scheme involves transfer of any property or rights to any person or undertaking not wholly owned by the State Government, the scheme shall give effect to the transfer only for fair value to be paid by the transfer to the State Government; and

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State of Odisha - Subsection

Section 23(4)(a) in The Orissa Electricity Reform Act, 1995