Bombay High Court
Shri. Prakash Rajaram Borkar And Ors vs Smt. Narmada Narayan Ghanekar (Since ... on 5 December, 2018
Author: Rajesh G. Ketkar
Bench: Rajesh G. Ketkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3721 OF 2014
Shri. Prakash Rajaram Borkar And Ors ....Petitioner
V/S
Shri. Shankar Govind Menye And Anr ....Respondent
WITH WRIT PETITION NO. 4726 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Smt. Narmada Narayan Ghanekar (since Decd) ....Respondent Through Lrs WITH WRIT PETITION NO. 4724 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Prabhakar Ramchandra Menye And Ors ....Respondent WITH WRIT PETITION NO. 4725 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Chandrakant Narayan Menye And Ors ....Respondent WITH WRIT PETITION NO. 4727 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner Page 1/3 ::: Uploaded on - 06/12/2018 ::: Downloaded on - 29/12/2018 07:11:12 ::: V/S Shri. Anant Gopal Fadkale ....Respondent WITH WRIT PETITION NO. 4728 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Ramakant Govind Kuware (since Decd) ....Respondent Through Lrs And Ors WITH WRIT PETITION NO. 4729 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Dattaram Devaji Menye And Ors ....Respondent WITH WRIT PETITION NO. 4730 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Prakash Laxman Menye And Ors ....Respondent CORAM : RAJESH G. KETKAR, J DATE : 5th December, 2018 Page 2/3 ::: Uploaded on - 06/12/2018 ::: Downloaded on - 29/12/2018 07:11:12 ::: P.C. :
Due to paucity of time the matter is adjourned for 31/01/2019. In the meantime, Ad-interim relief if any granted earlier to continue.
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