Bombay High Court
Tara Chand Infra Logistic Solutions vs Mr. Dinesh Dabhade Chairamn Bombay Iron ... on 12 March, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
Common Order.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL APPELLATE JURISDICTION
CORAM : RAVINDRA V. GHUGE &
ABHAY J. MANTRI, JJ.
DATE : 12th MARCH, 2026.
P.C. :-
VISHAL
SUBHASH
PAREKAR 1. At the time of rising at 5.15 pm, the matters mentioned in Digitally signed by VISHAL SUBHASH PAREKAR the chart in paragraph No. 7 hereunder, could not be taken up for hearing Date: 2026.03.16 10:39:31 +0530 due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
7. Subject to the above, list these matters as under:-
Vishal Parekar 1 of 2 ::: Uploaded on - 16/03/2026 ::: Downloaded on - 20/03/2026 21:45:53 ::: Common Order.odt Serial Nos. of matters on the To be listed on To be listed in the Board category 212 to 239 26/03/2026 Due Admission 241 to 243 26/03/2026 Due Admission 245 to 252 26/03/2026 Due Admission 253 26/03/2026 For Final Hearing 5 to 7 09/04/2026 Fresh Admission 9 to 12 09/04/2026 Fresh Admission 14 10/04/2026 Urgent Admission 15 to 29 16/04/2026 Urgent Order 30 to 62 20/04/2026 Due Admission 64 to 74 20/04/2026 Due Admission 76 to 79 21/04/2026 Due Admission 81 to 96 21/04/2026 Due Admission 98 to 129 22/04/2026 Due Admission 131 to 133 22/04/2026 Due Admission 134 to 135 22/04/2026 For Final Hearing (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Vishal Parekar 2 of 2 ::: Uploaded on - 16/03/2026 ::: Downloaded on - 20/03/2026 21:45:53 :::