Bombay High Court
Nadira Shaban Ahmed vs Commissioner Mmrda on 26 July, 2023
Author: Neela Gokhale
Bench: G. S. Patel, Neela Gokhale
2023:BHC-OS:7357-DB 71-OSWPL-10849-2023.DOC
Gitalaxmi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 10849 OF 2023
Nadira Shaban Ahmed & Ors ...Petitioners
Versus
Commissioner, MMRDA & Ors ...Respondents
Ms Sanika Kurundwadkar, i/b Utangale & Co, for the Petitioners.
CORAM G. S. Patel &
Neela Gokhale, JJ.
DATED: 26th July 2023 PC:-
1. Mentioned out of turn.
2. At the request of the learned Advocate for the Petitioners, the Petition is dismissed as unconditionally withdrawn.
(Neela Gokhale, J) (G. S. Patel, J) GITALAXMI KRISHNA KOTAWADEKAR Digitally signed by GITALAXMI KRISHNA KOTAWADEKAR Date: 2023.07.27 15:03:40 +0530 Page 1 of 1 26th July 2023 ::: Uploaded on - 27/07/2023 ::: Downloaded on - 28/07/2023 02:31:45 :::