Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 762 in Police Regulations, Bengal , 1943 762. Appointment of compounders attached to police hospital. - Appointment of compounders in police hospitals shall be made by the Superintendent in consultation with the Civil Surgeon concerned.
