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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

1. Short Title.

- These rules may be called the Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000.Constitution of Joint committees of The Gram Panchayats, Mandal Parishads in Respect of Certain Cases: