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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1) in The Standards Of Weights And Measures Act, 1976

(1)Save as otherwise provided in sub-section (2), no weight or measure, whether singly or as a part or component or any machine or machinery, shall be imported unless it conforms to the standards of weight or measure established by or under this Act.