Himachal Pradesh High Court
Frankfinn Aviation Services Pvt. Ltd. ... vs Hp Private on 26 November, 2025
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Frankfinn Aviation Services Pvt. Ltd. and others vs HP Private Educational Institutions Regulatory Commission and others CMPMO No. 409 of 2018 .
26.11.2025 Present: Mr. Aman Sood, Advocate for the petitioners.
Mr. Naresh Kaul, Advocate for respondents No. 1 and 2.
As per report of the Registry, notice issued to of respondent No. 3 is still awaited. Be awaited for a further period of four weeks. List thereafter.
rt (Ajay Mohan Goel)
Judge
November 26, 2025
(narender)
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