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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(xvi) in Haryana District Mineral Foundation Trust Rules, 2016

(xvi)"Indirectly Affected areas" means the areas specified in clause (b) of sub-rule(1) of rule 21.