Madhya Pradesh High Court
Kalpana Singh @ Usha Singh vs Krishan Raj Singh Judgement Given By: ... on 9 April, 2014
F. A. No. 614/07 9/04/14 None appears for the appellant. Shri Shailendra Verma, learned counsel for the respondent.
Inspite of issuing of S. P. C. , none is appearing for the appellant.
Keeping in View the aforesaid, the appeal is dismissed for want of prosecution. (Rajendra Menon) (Anil Sharma) J U D G E J U D G E Vy*