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[Cites 0, Cited by 1] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(8) in Rajasthan Co-operative Societies Act, 1965

(8)Any question as to whether a member of the committee shall or has become subject to any of the disqualifications mentioned under this section or the rules shall be decided by the Registrar.