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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 91(2)(n) in The Andaman and Nicobar Islands Excise Regulation, 2012

(n)the period within which any major offence may be referred by the Deputy Commissioner under sub-section (2) of section 60;