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Allahabad High Court

D.P.R. Foods Pvt. Ltd. Through Its ... vs State Of U.P. And Others on 11 January, 2010

Author: Abhinava Upadhya

Bench: Abhinava Upadhya

Court No. - 30

Case :- WRIT - C No. - 29519 of 2009

Petitioner :- D.P.R. Foods Pvt. Ltd. Through Its Director
Respondent :- State Of U.P. And Others
Petitioner Counsel :- R.K. Pandey
Respondent Counsel :- C.S.C.

Hon'ble Abhinava Upadhya,J.

In compiance of the order of this Court dated 30.10.2009 inspection report is submitted by way of this affidavit today. Learned counsel for thepetitioner submits that hewill file his reply to this affidavit within a period of two weeks. As prayed two weeks time for the same is allowed.

List this case after two weeks.

Interim order , if in operation shall continue till the next date of listing.

Order Date :- 11.1.2010 Hsc/