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[Cites 0, Cited by 0] [Section 99(8)] [Section 99] [Entire Act]

State of Uttar Pradesh - Subsection

Section 99(8)(e) in U.P. Revenue Code Rules, 2016

(e)if the permission is being sought for transfer by sale the consideration for the transfer of the land is not below the amount calculated as per the circle rate fixed by the Collector;