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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2)(e) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(e)the notification of prices of agricultural or horticultural produce for the purpose of fixing the cash value of the fair rent.