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[Cites 0, Cited by 0] [Section 41(15)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(15)(b) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981

(b)The depreciation and maintenance charges for the building and equipment provided for in the canteen;