Section 22(1)(b) in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

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State of Madhya Pradesh - Subsection

Section 22(1)(b) in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

(b)at the conclusion of the excavation operations, give notice, in writing, to the owner of the land from which such antiquities have been discovered of the nature of such antiquities.

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State of Madhya Pradesh - Subsection

Section 22(1)(b) in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964