Calcutta High Court
State Of West Bengal vs Swapna Bar on 28 January, 2014
Author: Arun Mishra
Bench: Arun Mishra
G.A.1931 of 2000
APOT 356 of 2000
W.P.421 of 1999
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
STATE OF WEST BENGAL Appellant
Versus
SWAPNA BAR Respondent
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 28th January, 2014.
For the appellant :
For the Respondent :
THE COURT : None appears to prosecute the
matter. Records are also incomplete. It appears that the appeal has already been decided. The application has become infructuous and the same is dismissed accordingly.
(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR)