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Calcutta High Court

State Of West Bengal vs Swapna Bar on 28 January, 2014

Author: Arun Mishra

Bench: Arun Mishra

                              G.A.1931 of 2000
                              APOT 356 of 2000
                              W.P.421 of 1999

                        IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                                Original Side


STATE OF WEST BENGAL                                     Appellant
    Versus
SWAPNA BAR                                               Respondent

BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 28th January, 2014.
            For the   appellant     :

            For the   Respondent    :



                      THE   COURT       :   None    appears    to     prosecute   the

matter. Records are also incomplete. It appears that the appeal has already been decided. The application has become infructuous and the same is dismissed accordingly.
(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR)