Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 162 in Bihar Chaukidari Manual 162. The chaukidar shall assist the collecting member in the collection of the chaukidari tax, and shall obey any lawful orders given to him by the panchayat.
