Section 4(2)(b) in The West Bengal Board Of Secondary Education Act, 1963.

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State of West Bengal - Subsection

Section 4(2)(b) in The West Bengal Board Of Secondary Education Act, 1963.

(b)any class or classes of persons employed in a shop or an establishment-

(i)in a managerial or confidential capacity, or

(ii)as a traveller, canvasser, messenger, watchman or care-taker, or