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[Section 3]
[Entire Act]
State of Haryana - Subsection
Section 3(1) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019
| (a) | Director General, Animal Husbandry and DairyingDepartment, Haryana | Chairperson |
| (b) | Managing Director, Haryana Livestock DevelopmentBoard | Member |
| (c) | one veterinarian posted at Animal Husbandry andDairying Department, Haryana | Member |
| (d) | a veterinarian not below the rank of DeputyDirector or eminent veterinarian with at least fifteen yearsexperience in the Animal Husbandry and Dairying Department,Haryana or Haryana Livestock Development Board or Lala Lajpat RaiUniversity of Veterinary and Animal Sciences, to be nominated bythe Government | Member-Secretary |