Section 9(g) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005
(g)maintain separate registers for issuing permit or certificate of registration granted by the District Level Authority under clause (b) of subsection (3) of section 7 or under sub-section (2) of section 8, as the case may be, and the Corporation Level Authority under clause (b) of sub-section (4) of section 7 or under sub-section (2) of section 8, as the case may be.
