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Supreme Court - Daily Orders

Steel Authority Of India Ltd. vs Commissioner, Central Excise, Customs ... on 19 November, 2018

Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.3                                   COURT NO.1                          SECTION XVI

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

                           I.A. No. 154863/2018 in Civil Appeal No. 5957/2016

     STEEL AUTHORITY OF INDIA LTD.                                              Appellant

                                                       VERSUS

     COMMISSIONER, CENTRAL EXCISE, CUSTOMS
     AND SERVICE TAX BHUBANESWAR II                                             Respondent

     (FOR EARLY HEARING)

     Date : 19-11-2018 This matter was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                            HON'BLE MR. JUSTICE K.M. JOSEPH

     For Appellant
                                         Mr. Sunil Kumar Jain, AOR
                                         Mr. Punya Garg, Adv.
                                         Mr. Abhishek Jain, Adv.

     For Respondent
                                         Mr. A.K. Panda, Sr. Adv.
                                         Ms. Aruna Gupta, Adv.
                                         Mr. B. Krishna Prasad, AOR

                                         Mr. Kamlendra Mishra, Adv.
                                         Mr. B.P. Singh Dhakray, Adv.
                                         Mr. Shakti Singh Dhakray, Adv.

                            UPON hearing the counsel the Court made the following
                                                O R D E R

This is an application for early hearing of the appeal.

Let the appeal be listed in the month of February, 2019 before the appropriate Bench.

I.A. No. 154863/2018 is accordingly disposed of.

Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.11.19 17:02:41 IST Reason:

(Deepak Guglani) (Asha Soni) Court Master Assistant Registrar