Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 265 in Assam Excise Rules, 1945 265. Manner of payment of licence fees. - All payments of licence fees shall be made by the licenses into the local treasuries either by direct payments or by postal money order without the intervention of Excise Officers.
