Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 46 in Bengal Children Act, 1922 46. Procedure in respect of bonds.- The provisions of Chapter XLII of the Code of Criminal Procedure, 1898 (Act of 1898), shall, so far as may be, apply to bonds taken under this Act.
