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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(c) in Assam Industrial Infrastructure Development Corporation Act, 1990

(c)To allot plots, factory sheds or buildings or parts of buildings, including residential tenements and amenities to suitable persons in the industrial and commercial estates growth centers, and industrial areas established or developed by the Corporation and to executive lease deed or any other agreement wherever necessary;