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[Cites 0, Cited by 8] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(k) in The Customs Act, 1962

(k)any dutiable or prohibited goods imported by land in respect of which the order permitting clearance of the goods required to be produced under section 109 is not produced or which do not correspond in any material particular with the specification contained therein;