Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(2) in Swarnim Gujarat Sports University Act, 2011 (2)Any college or institution applying for affiliation shall apply in such form along with such fees and in such manner and shall fulfil such norms and criteria as may be prescribed.
