Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Jharkhand - Subsection

Section 115(e) in Bihar Education Code, 1961

(e)Suspension and punishment. - Powers of suspension and punishment will be exercised by the District Education Officer and the Regional Deputy Director of Education as in the case of other Subordinate Education Service Officers. The District Superintendent of Education may request the District Education Officer to suspend or punish a Sub-Inspector of Schools for reasons to be recorded in writing.