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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(3)There shall be a single register in which each category of funds released by the Government shall he entered and accounted separately by the Head Master. Receipts from all other sources shall also he maintained, entered in the same register.