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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Mizoram - Subsection

Section 44(2) in The Mizoram Excise Act, 1973

(2)When any person is arrested, otherwise than under a warrant, under this Act and is prepared to give bail, he shall be released on bail or, at the discretion of the officer releasing him, on his own bond.