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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(1)(i) in The Punjab Agricultural Produce Markets Act, 1961

(i)fees on the agricultural produce bought or sold by a licensee in the notified market area at a rate not exceeding [three rupees] for every one hundred rupees; and