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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(4)(a) in The M.P. Factories Rules, 1962

(a)suitable safety valve of other effective pressure relieving device of adequate capacity to ensure that the maximum permissible working pressure of the pressure vessel shall not be exceeded. It shall be set to operate at a pressure not exceeding the maximum permissible working pressure and when more than one protective device are provided, only one of the devices need be set to operate at the maximum permissible working pressure and the additional device shall be set to discharge at a pressure not more than 5 per cent in excess of the maximum permissible working pressure;