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Madhya Pradesh High Court

Ramchandra Karode vs Ministry Of Home Department on 18 August, 2015

W.P. Nos.3457/2015. 3458/2015. 3459/2015.

346012015l 346112015l 346212015l 456312015

18.08.2015
Shri Arpit Kumar Oswal, learned Counsel for

the petitioners .
Ms. Mini Ravindran, learned Dy. GA. for the

respondent/ State.

Heard.

Reserved for orders. (Mrs. S.R. Waghmare) Judge Jyoti