Madhya Pradesh High Court
Ramchandra Karode vs Ministry Of Home Department on 18 August, 2015
W.P. Nos.3457/2015. 3458/2015. 3459/2015. 346012015l 346112015l 346212015l 456312015 18.08.2015 Shri Arpit Kumar Oswal, learned Counsel for the petitioners . Ms. Mini Ravindran, learned Dy. GA. for the respondent/ State.
Heard.
Reserved for orders. (Mrs. S.R. Waghmare) Judge Jyoti