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State of Goa - Section

Section 6 in Goa Tax on Entry of Goods Rules, 2000

6. Issue of duplicate registration Certificate.

- Where the registration Certificate granted under these rules is lost, destroyed, defaced or mutilated, a duplicate copy of the registration Certificate may be granted by the registering authority, if he is satisfied of such loss, destruction, defacement or mutilation, on payment of a fee of ten rupees.