Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 40] [Entire Act] Union of India - Section Section 28 in Indian Companies Act, 1913 28. Nature of Shares. (1)The shares or other interest of any member in a company shall be moveable property, transferable manner provided by the articles of the company.(2)Each share in a company having a share capital shall be distinguished by its appropriate number.
