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[Cites 0, Cited by 6] [Section 52] [Entire Act]

State of Gujarat - Subsection

Section 52(b) in The Bombay Shops and Establishments Act, 1948

(b)If in any establishment there is any contravention of any of the provisions of Section 10, 11, 13, 18, 19, 20, 26. 27, 39, 40, 41 or 42 or any orders made thereunder; or