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State of Maharashtra - Section

Section 10 in Nagpur rules Relating to the Election of Councillors

10.

(1)Every voting paper shall be in Form I (the particulars in the Form may be in the Marathi also).
(2)The names of the candidates shall be arranged on the voting paper in the same order in which they appear in the list of duly nominated candidates.
(3)If two or more candidates bear the same name they shall be distinguished by the addition of their occupation or residence or in some other manner.