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Supreme Court - Daily Orders

Ripu Daman vs Sharwan Kumar on 15 April, 2025

Author: Rajesh Bindal

Bench: Rajesh Bindal

     ITEM NO.47                           COURT NO.8                    SECTION XIV

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).     24499/2019

     [Arising out of impugned final judgment and order dated 05-08-2019
     in LPA No. 125/2010 passed by the High Court of Himachal Pradesh at
     Shimla]

     RIPU DAMAN                                                          Petitioner(s)

                                     VERSUS
     SHARWAN KUMAR & ORS.                             Respondent(s)
     IA No. 38956/2023 - APPLICATION FOR PERMISSION
     IA No. 19741/2023 - APPLICATION FOR SUBSTITUTION
     IA No. 19745/2023 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.
     IA No. 153688/2024 - EXEMPTION FROM FILING O.T.
     IA No. 19747/2023 - SETTING ASIDE AN ABATEMENT

     Date : 15-04-2025 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE RAJESH BINDAL
                         HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)              Mr. Mahesh Thakur, AOR
                                    Mr. Ranvijay Singh Chandel, Adv.
                                    Mrs. Geetanjali Bedi, Adv.
                                    Mr. Mayank Gautam, Adv.

     For Respondent(s)              Mr. Rajesh Srivastava, AOR
                                    Mr. Gaurav Verma, Adv.

                                    Mr. D.K. Thakur, Adv.
                                    Mr. Rajeev Kumar Gupta, Adv.
                                    Mr. Taveen Singh, Adv.
                                    Ms. Vallabhi Shukla, Adv.
                                    Mr. Rohit Kumar, Adv.
                                    Mr. Joginder Mann, Adv.
                                    Mr. Bimlesh Kumar Singh, AOR

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List the matter before a Bench of which one of Signature Not Verified us (Hon’ble K. V. Viswanathan) is not a Member, Digitally signed by ASHA SUNDRIYAL Date: 2025.04.16 17:00:13 IST Reason: after three weeks.

(ASHA SUNDRIYAL) (POONAM VAID) DEPUTY REGISTRAR ASSISTANT REGISTRAR