Supreme Court - Daily Orders
Ripu Daman vs Sharwan Kumar on 15 April, 2025
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.47 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24499/2019
[Arising out of impugned final judgment and order dated 05-08-2019
in LPA No. 125/2010 passed by the High Court of Himachal Pradesh at
Shimla]
RIPU DAMAN Petitioner(s)
VERSUS
SHARWAN KUMAR & ORS. Respondent(s)
IA No. 38956/2023 - APPLICATION FOR PERMISSION
IA No. 19741/2023 - APPLICATION FOR SUBSTITUTION
IA No. 19745/2023 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 153688/2024 - EXEMPTION FROM FILING O.T.
IA No. 19747/2023 - SETTING ASIDE AN ABATEMENT
Date : 15-04-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Mahesh Thakur, AOR
Mr. Ranvijay Singh Chandel, Adv.
Mrs. Geetanjali Bedi, Adv.
Mr. Mayank Gautam, Adv.
For Respondent(s) Mr. Rajesh Srivastava, AOR
Mr. Gaurav Verma, Adv.
Mr. D.K. Thakur, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Mr. Taveen Singh, Adv.
Ms. Vallabhi Shukla, Adv.
Mr. Rohit Kumar, Adv.
Mr. Joginder Mann, Adv.
Mr. Bimlesh Kumar Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter before a Bench of which one of Signature Not Verified us (Hon’ble K. V. Viswanathan) is not a Member, Digitally signed by ASHA SUNDRIYAL Date: 2025.04.16 17:00:13 IST Reason: after three weeks.
(ASHA SUNDRIYAL) (POONAM VAID) DEPUTY REGISTRAR ASSISTANT REGISTRAR