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[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Odisha - Subsection

Section 239(9) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(9)Every register, record or notice maintained under the Act or these rules shall be produced or caused to be produced by the employer concerned on demand before the inspector or any other authority under the Act or any other person authorized by the State Government for such purpose.