Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(4) in The Punjab Agricultural Produce Markets Act, 1961 (4)Subject to rules made under this Act, the disqualifications specified in sub-section (5) of Section 3 shall also apply for purposes of becoming a member of a Committee.
